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Supreme Court Permits Ghulam Nabi Azad to Visit J&K, Interact with People - (16 Sep 2019)

CIVIL

Supreme Court has permitted Senior Congress leader Ghulam Nabi Azad to visit Jammu and Kashmir, but said he cannot hold any political rally. The Court observed that the former Jammu and Kashmir Chief Minister can visit four districts i.e Srinagar, Jammu, Baramulla, Anantnag to meet people.

Tags : SUPREME COURT   GHULAM NABI AZAD  

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