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Gauhati High Court Rules Out Post Benchmark - (16 Sep 2019)

SERVICE

Gauhati High Court has quashed the 2016 office memorandum of the State Government by inserting “alternative” qualification for the post of a principal of a government polytechnic, as a result of which at least nine principals may lose their posts. The Court said the alternative experience criterion set by the State Government is not provided under the All India Council of Technical Education (Payscale, Service Conditions and Qualifications) for teachers and other academic staff in technical inst

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