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Techie Death: Madras High Court Rebukes Political Parties in State for Encouraging Banner Culture - (16 Sep 2019)

CIVIL

Madras High Court has slammed political parties for encouraging the banner culture, despite various court orders against it. The Court observed that "No political party has responded to our notices. We have not come across any party issuing a statement against flex boards,".

Tags : MADRAS HIGH COURT   TECHIE DEATH  

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