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Bhima-Koregaon Case: Bombay High Court Rejects Navlakha’s Plea to Quash FIR - (16 Sep 2019)

CRIMINAL

Bombay High Court has rejected activist Gautam Navlakha’s plea to quash the FIR against him in connection with the Bhima-Koregaon violence, stating it was satisfied with the material put forth by the Pune Police connecting him to the case.

Tags : BOMBAY HIGH COURT   NAVLAKHA  

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