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SC to Goa Govt: "Not Averse" to Sustainable Development but Forest Cover Should not be Destroyed - (16 Sep 2019)

ENVIRONMENT

Supreme Court has told the Goa Government that it is not averse to "sustainable development" but forest cover should not be destroyed at any cost. The Court said that the authorities cannot "destroy" Goa just because it has a forest cover above the national average.

Tags : SC. GOA GOVT  

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