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SEBI Fines ICICI Bank, Compliance Officer Rs 12 lakh for Disclosure Lapses - (13 Sep 2019)

CAPITAL MARKET

SEBI has levied a total fine of Rs 12 lakh on ICICI Bank Ltd and its compliance officer for disclosure lapses, including delayed disclosure of binding agreement signed with Bank of Rajasthan.

Tags : SEBI   ICICI BANK  

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