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NGT Directs DJB to Stop Misuse of Resource - (13 Sep 2019)

ENVIRONMENT

National Green Tribunal (NGT) has directed the Delhi Jal Board (DJB) to take effective steps to prevent wastage of water while observing that the Aam Aadmi Party (AAP) Government’s policy of providing free water to housing societies can also lead to a “colossal waste of public exchequer”.

Tags : NGT   DJB  

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