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Madras High Court Declines to Extend Parole of Rajiv Gandhi Assassination Convict Nalini Sriharan - (13 Sep 2019)

CRIMINAL

Madras High Court has declined to extend ordinary leave granted to S Nalini Sriharan, who is a convict in the former Prime Minister Rajiv Gandhi's assassination. S Nalini Sriharan was out on parole for making arrangements for her daughter's wedding. The Court has observed that it has already extended the parole by three weeks.

Tags : MADRAS HIGH COURT   PAROLE  

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