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Jammu and Kashmir High Court Allows MP’s to Meet Farooq and Omar Abdullah - (13 Sep 2019)

CIVIL

Jammu and Kashmir High Court has permitted two National Conference MP’s to meet party leaders Farooq Abdullah and Omar Abdullah, but barred them from speaking to the press about their meeting or their “deliberations” with them.

Tags : JAMMU AND KASHMIR HIGH COURT   OMAR ABDULLAH  

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