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Delhi High Court Seeks CBI's Reply on Chidambaram's Bail Plea in INX Media Case - (13 Sep 2019)

CRIMINAL

Delhi High Court has sought the CBI's reply on a plea of former Finance Minister P Chidambaram, lodged in Tihar Jail in the INX Media corruption case, seeking bail in the matter. The Court issued a notice to the Central Bureau of Investigation (CBI) on Chidambaram's bail plea in which he has claimed that it was the case of "political vendetta".

Tags : DELHI HIGH COURT   INX MEDIA CASE  

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