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Bihar Shelter Rapes Case: Supreme Court Permits Eight Girls to be Reunited with their Families - (12 Sep 2019)

CIVIL

Supreme Court has permitted eight of the survivors who were sexually assaulted at a state-funded shelter home in Bihar's Muzaffarpur to be reunited with their families. The Apex Court also said financial, medical and educational assistance must be given to the eight survivors.

Tags : SUPREME COURT   BIHAR SHELTER RAPES CASE  

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