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Supreme Court Directs Man to Prove Bona Fide After Conversion - (12 Sep 2019)

CIVIL

Supreme Court has directed a man, who converted from Islam to Hinduism to marry a Hindu girl, to prove his bona fide. Noting that he must be “a loyal husband and not only a great lover”, the Court explained that the Court has asked him to prove his good intentions by filing an affidavit only in order to secure the girl’s future and safety.

Tags : SUPREME COURT   CONVERSION  

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