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NGT Levies Cost of 5 Crore on Mumbai Industrial Development Corporation for Polluting Water Body - (12 Sep 2019)

ENVIRONMENT

National Green Tribunal has levied a cost of Rs 5 crores on Mumbai Industrial Development Corporation for causing pollution by discharging industrial effluents in the Taloja industrial area on the outskirts of Mumbai.

Tags : NGT   MUMBAI INDUSTRIAL DEVELOPMENT CORPORATION  

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