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Delhi HC Rejects PlL Seeking Essential Requirement of OTP for Transactions on International Websites - (12 Sep 2019)

CIVIL

Delhi High Court has rejected the writ Petition seeking directions to be issued to the Central Government to make requirement of One Time Password (OTP) essential for transactions on international websites. The Court further observed that the existing security infrastructure was enough to deal with the concerns raised by the Petitioner.

Tags : DELHI HC   OTP  

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