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Supreme Court Raps Chopper Scam Accused: Don’t do this Nonsense, Justice Cannot be Bought - (12 Sep 2019)

CRIMINAL

Supreme Court has observed that Justice cannot be bought while coming down heavily on VVIP chopper scam accused Gautam Khaitan in a case related to the black money law. The Apex Court was dealing with the issue as to whether the Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015 could be allowed to operate with retrospective effect to book and probe offenders. Further the Court also took umbrage at Khaitan for seeking four weeks time to make his stand clear.

Tags : SUPREME COURT   CHOPPER SCAM  

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