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Apex Court Asks for Probe Against Uber to be Completed Within 6 Months - (12 Sep 2019)

MRTP/ COMPETITION LAWS

Apex Court has asked the Director General of Competition Commission of India (CCI) to complete a probe into the allegations of ''predatory pricing'' against Uber India Systems Pvt Ltd within six months. The Court rejected the appeal of Uber challenging a 2016 order of the appellate tribunal directing Director General of CCI to investigate the allegations of predatory pricing made by Meru Cabs.

Tags : APEX COURT   UBER  

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