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NGT Directs DDA to Set Up Bio-Parks on Yamuna Floodplains by 2020 or Pay Fine - (12 Sep 2019)

ENVIRONMENT

National Green Tribunal (NGT) has observed that the Delhi Development Authority (DDA) will be liable to pay Rs 5 lakh per month as penalty if it does not complete demarcation and fencing of Yamuna floodplains, and developing bio-diversity parks there by April 2020. The Tribunal also directed DDA to ensure that cultivation of crops is not undertaken on the floodplains.

Tags : NGT   YAMUNA FLOODPLAINS  

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