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Supreme Court Directs Amazon and Others to Move Delhi High Court - (12 Sep 2019)

CIVIL

Supreme Court has directed Amazon seller services and direct-selling companies such as Amway India and Modicare to approach the Delhi High Court to challenge a Single-Bench High Court order and seek early hearing, preferably before October. In July, a Single-Judge Bench of the high court had restrained e-commerce platforms like Amazon, Flipkart and Snapdeal from selling health and beauty products of Amway, Modicare and Oriflame without consent.

Tags : SUPREME COURT   AMAZON  

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