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Apex Court Seeks Homebuyers, NBCC Suggestion on Amrapali Unsold Inventory - (12 Sep 2019)

PROPERTY

Apex Court has asked NBCC India and homebuyers of Amrapali group projects to suggest how around 2,000 apartments could be used to raise money for completing flats. The Court also sought to know from banks if they can release loans to homebuyers so that they can complete payments for their flats.

Tags : APEX COURT   AMRAPALI  

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