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Bombay High Court Criticizes Goa Police for Posing with Mother Accused of Abandoning her New-Born - (11 Sep 2019)

CIVIL

Bombay High Court has heavily criticized some of the police officials of the Goa Police for posing in front of the media with a mother arrested for allegedly abandoning her new born child. The Court had taken suo-moto cognizance of the newspaper article published in a Marathi daily ‘Tarun Bharat’ which featured the photograph.

Tags : BOMBAY HIGH COURT   GOA POLICE  

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