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Madras High Court Rejects PIL on Design for Water Cans - (11 Sep 2019)

CIVIL

Madras High Court has rejected a PIL seeking changes in the design of bubble-top water cans so that even women can lift and handle the cans with ease. The Court further observed that Court are not shopping malls where one can go and buy everything.

Tags : MADRAS HIGH COURT   WATER CANS  

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