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Telangana High Court Raps State Government After Rising Cases of Dengue Plague State - (10 Sep 2019)

CIVIL

Telangana High Court has taken a serious view of the rising dengue cases in the State and has subsequently asked the Government to tackle the 'emergency-like situation' on priority. Slamming the Greater Hyderabad Municipal Corporation for not carrying out fogging in affected areas, the Court asked for a report by September 11 on the steps that need to be taken in order to contain the damage and medical care provided to patients in government hospitals.

Tags : TELANGANA HIGH COURT   DENGUE  

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