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Delhi High Court: Cannot Pass Direction to Restrict Ravan Effigies in Delhi - (10 Sep 2019)

CIVIL

Delhi High Court has rejected a plea that had sought to limit the number of effigies of Ravan or others to be burnt in the national capital on the eve of Dussehra, saying a policy on this is to be drafted by the Centre and not by the Court.

Tags : DELHI HIGH COURT   RAVAN EFFIGIES  

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