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Punjab and Haryana High Court Declines to Stay Ban on Telecast of Ram Siya Ke Luv Kush in Punjab - (10 Sep 2019)

MEDIA AND COMMUNICATION

Punjab and Haryana High Court has refused to stay the ban on the telecast of the television series Ram Siya Ke Luv Kush imposed by the State of Punjab two days ago. The Court called upon the Additional Advocate General to take instructions in the matter, especially on the offer made by the producers to delete the scenes in question. The Advocate General had contended that it has hurt the religious sentiments of the Valmiki community in the State by "portraying Valmiki ji in a negative light".

Tags : PUNJAB AND HARYANA HIGH COURT   RAM SIYA KE LUV KUSH  

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