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Punjab and Haryana High Court to Gurgaon Rapid Metro: Run Services Until September 17 - (10 Sep 2019)

CIVIL

Punjab and Haryana High Court has ordered the Rapid Metro Rail Gurgaon Limited and Rapid Metro Rail Gurgaon South Limited to continue operating the Rapid Metro till September 17. It also asked the Haryana Mass Rapid Transport Corporation Limited and Haryana Shehri Vikas Pradhikaran to reimburse the insurance and operation and maintenance cost of this period to the companies.

Tags : PUNJAB AND HARYANA HIGH COURT   RAPID METRO  

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