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SAT Sets Aside Rs 3 Lakh Penalty on Central Bank of India - (10 Sep 2019)

CAPITAL MARKET

Securities Appellate Tribunal (SAT) has set aside a penalty of Rs 3 lakh levied by markets regulator Securities and Exchange Board of India(SEBI) on Central Bank of India for the violation of debenture trustee norms. It was noted by SAT that SEBI had let off the lender on censure for the violations.

Tags : SAT   CENTRAL BANK OF INDIA  

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