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Supreme Court Order Demolition of Ernakulam's Illegal Maradu Apartments by September 20 - (09 Sep 2019)

ENVIRONMENT

Supreme Court has given the authorities time till September 20 to demolish the illegal apartment blocks at the Maradu panchayat in Ernakulam district of Kerala for violating stringent coastal zone regulations.

Tags : SUPREME COURT   MARADU  

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