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Delhi High Court Declares Constable’s Death in 2013 Unnatural - (09 Sep 2019)

CRIMINAL

Delhi High Court has directed the Centre to enhance the compensation paid to the deceased’s wife while declaring that a CRPF constable, who was found mysteriously hanging near Dharampur railway station in Himachal Pradesh in January 2013, had died an “unnatural death”. The Court dismissed the Centre’s submission that there are “no new facts/evidence” brought to their notice during re-evaluation which would indicate that the death is anything other than suicide.

Tags : DELHI HIGH COURT   UNNATURAL  

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