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Kerala HC Directs Govt to Verify Audio Clip in which CPM Leader Allegedly Threatens Police Officer - (09 Sep 2019)

LAW OF EVIDENCE

Kerala High Court has directed the Advocate-General to inform it about the authenticity of an audio clip from a telephonic conversation between a police official and a CPM leader in which the former is questioned about his alleged misbehaviour with a leader of the Students’ Federation of India.

Tags : KERALA HC   AUDIO CLIP  

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