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SCDRC Chandigarh Fines Big Bazaar for Charging Money for Carry Bag - (09 Sep 2019)

CONSUMER

State Consumer Disputes Redressal (SCDRC) Chandigarh has fined retail chain Big Bazaar for charging customers for carry bags. The SCDRC has termed it as 'deficiency in services' and has levied a fine of Rs 11,518 on the retail chain.

Tags : SCDRC   BIG BAZAAR  

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