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SC Declines to Release for Three Months Rs 10 Cr Deposited by Karti Chidambaram for Travelling Abroad - (09 Sep 2019)

CIVIL

Supreme Court has refused to release for three more months the Rs 10 crore deposited by Karti Chidambaram with the apex court's registry for travelling abroad. The Court said the amount will continue to remain in fixed deposit for another three months.

Tags : SC   KARTI CHIDAMBARAM  

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