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Delhi HC Rejects Plea Seeking CBI Inquiry into Alleged Violation of FCRA by AAP - (18 Dec 2015)

Delhi High Court has rejected plea seeking a Central Bureau of Investigation (CBI) inquiry into past and present funding of Aam Aadmi Party (AAP) in alleged violation of Foreign Contribution Regulation Act (FCRA).

Tags : DELHI HIGH COURT   AAP  

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