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Aircel-Maxis Case: Special Court Grants Anticipatory Bail to P Chidambaram, Karti - (06 Sep 2019)

CRIMINAL

Special Court has granted anticipatory bail to P Chidambaram and his son Karti Chidambaram in both ED and CBI cases in Aircel-Maxis matter. The Special Judge granted relief to the Chidambarams and directed them to join the probe in the cases.

Tags : SPECIAL COURT   CHIDAMBARAM  

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