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INX-Media Case: Special Court Sends Chidambaram to Tihar Jail - (06 Sep 2019)

CRIMINAL

Special Court has sent former finance minister P Chidambaram to Tihar jail in the INX Media corruption case. The Special Judge sent Chidambaram to 14-day judicial custody till September 19.The Court allowed him to carry his medicines to jail.

Tags : SPECIAL COURT   CHIDAMBARAM  

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