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Supreme Court Orders Shifting of CPI(M) Leader Tarigami from Srinagar Hospital to AIIMS - (06 Sep 2019)

CIVIL

Supreme Court has ordered that former Communist Party of India (Marxist) Mohd Yusuf Tarigami should be shifted “at the earliest" to the All India Institute of Medical Sciences (AIIMS), Delhi from Srinagar, where he is under house arrest.

Tags : SUPREME COURT   AIIMS  

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