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Telangana High Court Grants Two Month Jail Term to Four DEOs in Contempt Case - (06 Sep 2019)

CONTEMPT OF COURT

Telangana High Court while taking a serious view of non-implementation of an earlier order of the Court regarding the recruitment of teachers under the DSC-1998 examination, sentenced the District Educational Officers (DEOs) of Karimnagar, Warangal, Khammam and Nalgonda to two months imprisonment and imposed a fine of Rs 2,000 each in a contempt case filed by some aspiring candidates of the DSC-1998 test.

Tags : TELANGANA HIGH COURT   CONTEMPT CASE  

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