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Apex Court Stays Cases on Suspended DGP, CM Baghel Receives Notice - (06 Sep 2019)

CRIMINAL

Apex Court has issued notice to the Chhattisgarh Chief Minister (CM) Bhupesh Baghel in a matter filed by his Director General of Police (DGP) Mukesh Gupta. Others such as senior IAS officer Anil Tuteja and the State, through the chief secretary, have also been issued notices. The notice pertains to the ‘hounding’ of Gupta with “malafide intention” and filing of three FIRs against him.

Tags : APEX COURT   DGP  

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