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Supreme Court Permits Iltija Mufti to Meet her Mother Mehbooba - (06 Sep 2019)

CIVIL

Supreme Court has allowed Iltija Mufti to meet her detained mother, former Jammu and Kashmir Chief Minister Mehbooba Mufti, in Srinagar. However when she asked the Court’s permission to move around in Jammu and Kashmir, Chief Justice of India Ranjan orally remarked, “Why do you want to move around? It is very cold in Srinagar”. Though the Court later recorded that she could move the district authorities for permission to move around.

Tags : SUPREME COURT   MEHBOOBA  

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