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Madras High Court Rejects Plea to Remove Inscriptions on Periyar Statues - (06 Sep 2019)

CIVIL

Madras High Court has declined to remove the inscriptions that there is no God, the inventors and preachers are fools and rogues and those who worship God are barbarians at the pedestals of Periyar statues across the State.

Tags : MADRAS HIGH COURT   PERIYAR STATUTES  

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