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Delhi High Court Asks Govt, Police to Ensure Lighting in Subways and Patrolling on Foot-Over-Bridges - (06 Sep 2019)

CIVIL

Delhi High Court has directed authorities to ensure adequate lighting in subways and police patrolling on foot-over-bridges in the national capital so that they are not misused by miscreants.The Court noted that the public use these subways and foot-over-bridges extensively and these places should be kept clean and open for them.

Tags : DELHI HIGH COURT   SUBWAYS  

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