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Kar HC to BJP MP Chandrasekhar: 'If You Want Interim Order, Disclose Your Entire Assets On Oath' - (05 Sep 2019)

CIVIL

Karnataka High Court has directed Bharatiya Janata Party(BJP) Member of Parliament Rajeev Chandrasekhar to disclose on oath entire assets possessed by him.

Tags : KAR HC   CHANDRASHEKHAR  

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