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Bombay HC Says SEBI has Committed Error Dismissing NDTV’s Delay in Filing Settlement Applications - (05 Sep 2019)

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Bombay High Court has granted relief to NDTV promoters Prannoy Roy and Radhika Roy by setting aside the orders passed by the Securities and Exchange Board of India that refused the news channel’s delay in filing settlement applications.

Tags : BOMBAY HC   NDTV  

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