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Gauhati HC Put Hold on Assembly Proceedings in Arunachal Pradesh - (18 Dec 2015)

Gauhati High Court has put on hold assembly proceedings in Arunachal Pradesh till February 2, providing relief to Congress Government which was voted out and Speaker who was impeached, by a group of BJP and rebel Congress lawmakers operating from makeshift premises.

Tags : GAUHATI HIGH COURT   ARUNACHAL PRADESH PROCEEDINGS  

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