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Delhi High Court Rejects UP Constable's Plea in Murder Case of Unnao Rape Survivor's Father - (05 Sep 2019)

CRIMINAL

Delhi High Court has rejected a plea by an Uttar Pradesh Police constable challenging framing of charges against him for the alleged murder of the Unnao rape survivor's father. The Court denied the relief to Amir Khan, who is in judicial custody and sought quashing of framing of charges, including murder and criminal conspiracy, against him.

Tags : DELHI HIGH COURT   MURDER CASE  

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