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Apex Court Expresses Despair Over Tussle Between Child Rights Commissions of Centre and West Bengal - (04 Sep 2019)

HUMAN RIGHTS

Apex Court has observed that it is sad that both the Commissions i.e. the Child Rights Commissions of Centre and of West Bengal cannot come to a conclusion for the welfare of the poor girls. This observation came while expressing anguish over the tussle between the two Commissions in a child trafficking case in West Bengal.

Tags : APEX COURT   CHILD RIGHTS COMMISSIONS  

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