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National Green Tribunal Slams Delhi Pollution Control Committee for Inaction Against Violators - (04 Sep 2019)

ENVIRONMENT

National Green Tribunal (NGT) has slammed the Delhi Pollution Control Committee (DPCC) over its inaction on controlling pollution and taking action against violators saying it is not just a supervisory authority but has to act itself. The Tribunal observed that it is high time that DPCC realised its responsibilities and duties and took prompt steps to do the needful whenever there is violation of environmental law.

Tags : NATIONAL GREEN TRIBUNAL   DELHI POLLUTION CONTROL COMMITTEE  

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