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Supreme Court Upholds Autonomous Status of JBIMS, New Allotment List Released - (04 Sep 2019)

EDUCATION

Supreme Court has upheld a previous Bombay High Court order, reaffirming the autonomous status of Jamnalal Bajaj Institute of Management Studies (JBIMS) for the academic year 2019-20. The State Common Entrance Test cell released a fresh seat allotment list for admissions to the Institute, as the admissions conducted as per the first seat allotment list released on July 17 stands cancelled, following the order.

Tags : SUPREME COURT   JBIMS  

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