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NCLAT Sets Aside Sterling Biotech Liquidation - (04 Sep 2019)

INSOLVENCY

National Company Law Appellate Tribunal (NCLAT) has set aside a lower court order to liquidate debt-ridden Sterling Biotech, permitting its promoters to take back control of the company once they make full payment to the lenders.

Tags : NCLAT   STERLING BIOTECH  

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