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Supreme Court Orders Chidambaram's CBI Custody in INX Media Case to Continue till September 5 - (03 Sep 2019)

CRIMINAL

Supreme Court has said that the CBI custody of former Finance Minister P Chidambaram would continue till September 5 in the INX Media corruption case. The Apex Court asked Chidambaram's advocate not to press for the interim bail plea, filed before the lower court and scheduled to be heard today, till September 5.

Tags : SUPREME COURT   CHIDAMBARAM  

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