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Ayodhya Case: Supreme Court Issues Notice to 2 for Threatening Lawyer Rajeev Dhavan - (03 Sep 2019)

CIVIL

Supreme Court has sought responses from two persons for allegedly threatening Senior Advocate Rajeev Dhavan for taking up the case on behalf of the Sunni Waqf Board and other Muslim parties in the Ayodhya Ram Janmabhoomi-Babri Masjid land dispute matter.

Tags : SUPREME COURT   AYODHYA CASE  

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